N.V.ANJARIA, . SAMIR J. DAVE

79 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

31-NOTICE DISCHARGED @ ADM.STAGE	25
26-DISMISSED @ ADM.STAGE	13
47-DISPOSAL IN ANY OTHER MODE FH	13
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	7
38-RULE ABSOLUTE/ALLOWED @ FH	6
39-RULE DISCHARGED/DISMISSED @ FH	6
27-WITHDRAWN @ ADM.STAGE	4
35-ANY OTHER MODE @ ADM.STAGE	4

NEW INDIA ASSURANCE CO. LTD. v. MILTON'S PRIVATE LIMITED THRO' MANAGER GULSHAN BHATNAGAR — Gujarat High Court (2022-12-23)
APOLLO INFRATECH PVT LTD v. AMMANN INDIA PRIVATE LIMITED — Gujarat High Court (2022-12-16)
APOLLO PARKER CONSTRUCTION EQUIPMENTS PVT LTD v. AMMANN INDIA PRIAVATE LIMITED — Gujarat High Court (2022-12-16)
MAS FINANCIAL SERVICES LTD. v. MARGDARSHAK FINANCIAL SERVICES PVT. LTD. — Gujarat High Court (2022-11-23)
MAS FINANCIAL SERVICES LTD v. MARGDARSHAK FINANCIAL SERVICES PVT. LTD. — Gujarat High Court (2022-11-23)
MAS FINANCIAL SERVICES LTD v. MARGDARSHAK FINANCIAL SERVICES PVT. LTD. — Gujarat High Court (2022-11-23)
MAS FINANCIAL SERVICES LTD. v. MARGDARSHAK FINANCIAL SERVICES PVT. LTD — Gujarat High Court (2022-11-23)
SABIC RESEARCH & TECHNOLOGY PVT. LTD. v. GUJARAT ELECTRICITY BOARD (GUJARAT URJA VIKAS NIGAM LTD. — Gujarat High Court (2022-10-21)
SABIC RESERCH & TECHNOLONY PVTLTD v. GUJARAT URJA VIKAS NIGAM LIMITED — Gujarat High Court (2022-10-21)
BHADRESHWAR VIDYUT PRIVATE LIMITED v. GODREJ INDUSTRIES LIMITED — Gujarat High Court (2022-09-23)