N.V.ANJARIA, . MAUNA M. BHATT

43 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	23
26-DISMISSED @ ADM.STAGE	11
33-CA DISPOSED OF	4
56-DISPOSED AT ADMISSION STAGE	2
47-DISPOSAL IN ANY OTHER MODE FH	1
27-WITHDRAWN @ ADM.STAGE	1
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1

MUKESHBHAI PANCHABHAI GHODADRA v. PASCHIM GUJARAT VIJ CO. LTD. — Gujarat High Court (2022-09-23)
TUSHAR KARSANBHAI VINZUBHAI v. PACHSIM GUJARAT VIJ CO.LTD. — Gujarat High Court (2022-09-23)
PATEL RADHABEN DHANSUKHBHAI v. STATE OF GUJARAT — Gujarat High Court (2022-07-18)
DISTRICT DEVELOPMENT OFFICER v. LATABEN BHUDARBHAI MAKWANA — Gujarat High Court (2022-06-21)
DESAI JITENDRA JIVANBHAI v. STATE OF GUJARAT — Gujarat High Court (2022-06-21)
STATE OF GUJARAT v. KAMLESHKUMAR SHAMJIBHAI PATEL — Gujarat High Court (2022-06-21)
STATE OF GUJARAT v. BHATT PRADIPBHAI DALPATBHAI — Gujarat High Court (2022-06-21)
RAJESHKUMAR VISHNUPRASAD JOSHI v. STATE OF GUJARAT — Gujarat High Court (2022-06-21)
MEMBER SECRETRAY GUJARAT WATER SUPPLY AND SEWERAGE BOARD v. HARESHKUMAR VRAJLAL SHAH — Gujarat High Court (2022-06-20)
MEMBER SECRETARY GUJARAT WATER SUPPLY AND SEWERAGE BOARD v. RAYSINH KESRISINH GOHIL — Gujarat High Court (2022-06-20)