N. V. ANJARIA (CJ),T.G. SHIVASHANKARE GOWDA

81 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• ABDUL AZEEZ v. MR. JEELANI H MOKASHI — Karnataka High Court (2025-01-31)
• JANATHA SEVA CO-OPERATIVE BANK LIMITED v. MR GANGADHAR MURTHY C — Karnataka High Court (2025-01-31)
• KUM K LEKHANA v. B J KRISHNAKUMAR @ RAJU — Karnataka High Court (2025-01-31)
• JANATHA SEVA CO OPERATIVE BANK LIMITED v. MR GANGADHAR MURTHY C — Karnataka High Court (2025-01-31)
• SRI B N DEVARAJA BABU v. SRI ANIL KUMAR — Karnataka High Court (2025-01-31)
• M/S INTERNATIONAL ASSET RECONSTRUCTION v. MS JHANSIRANI VINODKUMAR — Karnataka High Court (2024-06-05)
• SANTHOSH S.S. v. ARCHANA M.S. — Karnataka High Court (2024-03-07)
• SRI MEHABOOB PASHA v. THE PRINCIPAL SECRETARY — Karnataka High Court (2024-03-07)
• SRI G K ANANDA KUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2024-03-07)
• H THIMMEGOWDA v. SRI. S R UMASHANKAR, I A S., — Karnataka High Court (2024-03-07)