N. V. ANJARIA (CJ),M.I.ARUN

545 recorded High Court judgment(s) · 2025–2025

Courts

Karnataka High Court

545

DISPOSED	229
DISMISSED	208
Dismissal for Non Compliance of Office Objections	59
Dismissed for Non-Prosecution	30
ALLOWED	8
Partly Allowed	7
DROPPED	4

SRI VENUGOPAL C v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-28)
M/S PRABHAVATHI STONE CRUSHERS v. DISTRICT STONE CRUSHER LICENSING AND REGULATORY AUTHORITY — Karnataka High Court (2025-05-28)
THE SANDUR MANGANESE AND IRON ORES LIMITED v. UNION OF INDIA — Karnataka High Court (2025-04-29)
UNION OF INDIA v. COMMANDER (RETD) DEVENDRA SINGH — Karnataka High Court (2025-04-29)
M/S FEDERATION OF INDIAN ANIMALS PROTECTION ORGANISATIONS (FIAPO) v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-26)
B G MANJUNATH @ B. G. MUNIYAPPA v. THE DEPUTY COMMISSIONER — Karnataka High Court (2025-04-26)
M/S PEOPLE FOR ANIMALS MYSURU v. STATE OF KARNATAKA — Karnataka High Court (2025-04-26)
KARNATAKA VETERINARY ANIMAL AND FISHERIES SCIENCES UNIVERSITY (KVAFSU) v. STATE OF KARNATAKA — Karnataka High Court (2025-04-26)
SRI. KRISHNAPPA v. SRI. D M MANJUNATH — Karnataka High Court (2025-04-26)
THE MANAGEMENT OF M/S TOYOTA KIRLOSKAR AUTO PARTS v. MR. SHIVAPPA S BADAGAUDRA — Karnataka High Court (2025-04-26)