LexN. V. ANJARIA (CJ),KRISHNA S DIXIT
286 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 286 |
Disposal nature
| DISPOSED | 175 |
| DISMISSED | 73 |
| Dismissal for Non Compliance of Office Objections | 22 |
| ALLOWED | 8 |
| Dismissed for Non-Prosecution | 4 |
| DROPPED | 3 |
| Partly Allowed | 1 |
Recent judgments
- MR JAYARAM V L v. M/S HMT MACHINE TOOLS LIMITED — Karnataka High Court (2024-12-09)
- M/S. SANSERA ENGINEERING LIMITED v. THE KARNATAKA STATE POLLUTION CONTROL BOARD — Karnataka High Court (2024-07-04)
- KUMAR ORGANIC PRODUCTS LTD v. THE KARNATAKA STATE POLLUTION CONTROL BOARD — Karnataka High Court (2024-07-04)
- KUMAR ORGANIC PRODUCTS LTD v. THE KARNATAKA STATE POLLUTION CONTROL BOARD — Karnataka High Court (2024-07-04)
- ANAND SWEETS AND SAVOURIES LLP v. THE KARNATAKA STATE POLLUTION CONTROL BOARD — Karnataka High Court (2024-07-04)
- GOVARDHAN ACCUMULATORS v. THE KARNATAKA STATE POLLUTION CONTROL BOARD — Karnataka High Court (2024-07-04)
- POWER CONTROL EQUIPMENTS v. THE KARNATAKA STATE POLLUTION CONTROL BOARD — Karnataka High Court (2024-07-04)
- SRI G KRISHNAMURTHY v. THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES — Karnataka High Court (2024-06-28)
- SRI. S. R. BELLARY v. STATE OF KARNATAKA — Karnataka High Court (2024-06-19)
- M/S. BBP STUDIO VIRTUAL BHARAT PVT LTD v. DR. SELVAKUMAR. S — Karnataka High Court (2024-06-14)