LexN.V.ANJARIA, . BHARGAV D. KARIA
419 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 419 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 101 |
| 27-WITHDRAWN @ ADM.STAGE | 93 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 67 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 63 |
| 26-DISMISSED @ ADM.STAGE | 35 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 19 |
| DISPOSED AS INFRUCTUOUS | 17 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 7 |
Recent judgments
- MADHUBHAI DHARAMSHIBHAI PATEL v. M/S OM SAI CHARAN TEXTILES — Gujarat High Court (2022-12-23)
- DEVENDRA BABULAL JAIN v. INCOME TAX OFFICER, WARD 1(1)(4) — Gujarat High Court (2022-12-16)
- PERFECT IMPORTERS AND DISTRIBUTORS (INDIA) PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2022-12-16)
- DEVENDRA BABULAL JAIN v. INCOME TAX OFFICER, WARD 1(1)(4) — Gujarat High Court (2022-12-16)
- CHHAGANLAL MULJI DHOLU v. JOINT COMMISSIONER OF INCOME TAX, JCIT (OSD) CIRCLE — Gujarat High Court (2022-11-25)
- HIMANSHU PRAFULCHANDRA VARIA v. M/S VARIA ENGINEERING WORKS PRIVATE LIMITED — Gujarat High Court (2022-11-25)
- GUJARAT NATURAL RESOURCES LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 (1)(1) — Gujarat High Court (2022-11-11)
- PIYUSH AMBALAL GANDHI v. DY COMMISSONER OF INCOME TAX CIRCLE 2 — Gujarat High Court (2022-11-11)
- M/S CHROMOTOLAB AND BIOTECH SOLUTIONS v. UNION OF INDIA — Gujarat High Court (2022-10-21)
- HINDUSTAN MARBLE PVT. LTD. v. ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1) OR HIS SUCCESSOR — Gujarat High Court (2022-10-21)