LexN.V.ANJARIA, . ANIRUDDHA P. MAYEE
30 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 30 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 16 |
| 27-WITHDRAWN @ ADM.STAGE | 4 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 3 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 3 |
| 56-DISPOSED AT ADMISSION STAGE | 3 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 1 |
Recent judgments
- AMITKUMAR DINESHCHANDRA RAVAL v. MANAGING DIRECTOR, MADHYA GUJARAT VIJ COMPANY LTD. — Gujarat High Court (2022-01-28)
- UNIMED TECHNOLOGIES LIMITED v. STRATUS FOODS PRIVATE LIMITED (IN LIQN) — Gujarat High Court (2022-01-21)
- KAMINIBEN THAKORBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2021-12-24)
- KALPESHKUMAR MULJIBHAI GOHIL v. STATE OF GUJARAT — Gujarat High Court (2021-12-24)
- STATE OF GUJARAT v. VISHNUBHAI LALJIBHAI RANA — Gujarat High Court (2021-10-29)
- STATE OF GUJARAT v. PATEL HARDIK VISHNUBHAI — Gujarat High Court (2021-10-27)
- SANDIPKUMAR DINESHCHANDRA RAVAL v. DAKSHIN GUJARAT VIJ COMPANY LIMITED — Gujarat High Court (2021-10-27)
- STATE OF GUJARAT v. AMBALAL DHARSHIJI KAKRECHA — Gujarat High Court (2021-10-27)
- THE STATE OF GUJARAT v. KARANSINH DHANBAHADURSINH PANTH — Gujarat High Court (2021-10-27)
- JANAKBHAI PRAFULCHANDRA DESAI v. STATE OF GUJARAT — Gujarat High Court (2021-10-27)