N.V.ANJARIA

4,181 recorded High Court judgment(s) · 2012–2023

Courts

Gujarat High Court

4181

56-DISPOSED AT ADMISSION STAGE	1111
26-DISMISSED @ ADM.STAGE	568
27-WITHDRAWN @ ADM.STAGE	508
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	508
38-RULE ABSOLUTE/ALLOWED @ FH	506
33-CA DISPOSED OF	217
53-ALLOWED / GRANTED @ ADM.STAGE	174
31-NOTICE DISCHARGED @ ADM.STAGE	168

MESSRS N J DEVANI BUILDERS PVT. LTD. v. SABARMATI RIVER FRONT DEVELOPMENT CORPORATION LTD. — Gujarat High Court (2023-08-04)
PARESH PRABHUDAS PATEL v. M/S. SPAN DIVERGENT LTD — Gujarat High Court (2023-08-04)
INCOME TAX OFFICER v. DEVUBEN @ JAMNABEN JIVRAJBHAI MOVALIAYA — Gujarat High Court (2022-07-01)
INCOME TAX OFFICER v. DEVUBEN @ JAMNABEN JIVRAJBHAI MOVALIAYA — Gujarat High Court (2022-07-01)
ARJUN @ AJLO VAKHATSINH CHAHUHAN v. STATE OF GUJARAT — Gujarat High Court (2021-12-03)
SHULABHI UTTAM VERMA v. STATE OF GUJARAT — Gujarat High Court (2021-11-30)
MINOR DRASHTI ARVIND LAPASIYA SINCE MINOR THROUGH HER MOTHER MANJULA ARVIND LAPASIYA v. NONE — Gujarat High Court (2021-10-29)
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED, SURAT v. DHARAMNATH DEVBAKSHI PANDEY — Gujarat High Court (2021-10-26)
ORIENTAL INSURANCE COMPANY LIMITED v. SOLANKI SITABEN W/O KODARSINH AMARSINH — Gujarat High Court (2021-10-04)
SHIVENDRA DESHMUKH S/O SAHEBRAO DESHMUKH v. DIVISION RAILWAY MANAGER WESTERN RAILWAY — Gujarat High Court (2021-10-04)