N.V.ANJARIA, . A.S. SUPEHIA

137 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

137

38-RULE ABSOLUTE/ALLOWED @ FH	49
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	41
27-WITHDRAWN @ ADM.STAGE	16
33-CA DISPOSED OF	13
26-DISMISSED @ ADM.STAGE	7
56-DISPOSED AT ADMISSION STAGE	3
39-RULE DISCHARGED/DISMISSED @ FH	2
31-NOTICE DISCHARGED @ ADM.STAGE	2

RAGHUBHAI MUNJIBHAI MUNGRA v. JAMNAGAR DISTRICT COOPERATIVE BANK LTD.NOTICE TO BE SERVED THROUGH THE MANAGER — Gujarat High Court (2021-04-16)
ARUNKUMAR JAGATRAMKA v. ULTRABULK A/S — Gujarat High Court (2021-03-18)
RELIANCE GENERAL INSURANCE COMPANY LTD v. RANJANBEN W/O BHAGVANSINH GOPALJI VAGHELA — Gujarat High Court (2021-02-26)
RAS INFRAPORT PRIVATE LIMITED v. BOARD OF TRUSTEES — Gujarat High Court (2021-02-25)
SAINATH INTERNATIONAL PVT. LTD. v. BOARD OF TRUSTEES — Gujarat High Court (2021-02-25)
ROHAN DYES AND INTERMEDIARIES LIMITED v. HDFC BANK LIMITED THROUGH ITS AUTHORIZED OFFICER — Gujarat High Court (2021-02-24)
STATE OF GUJARAT v. SHANTILAL CHHAGANBHAI RADADIYA — Gujarat High Court (2021-02-17)
STATE OF GUJARAT v. BABULAL JERAMBHAI VAGADIYA — Gujarat High Court (2021-02-17)
STATE OF GUJARAT v. GANGDASBHAI BHAGWANBHAI VAGADIYA — Gujarat High Court (2021-02-17)
STATE OF GUJARAT v. LALITKUMAR POPATBHAI RADADIYA — Gujarat High Court (2021-02-17)