LexN.V.ANJARIA, . A. P. THAKER
112 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 112 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 42 |
| 56-DISPOSED AT ADMISSION STAGE | 24 |
| 27-WITHDRAWN @ ADM.STAGE | 23 |
| 33-CA DISPOSED OF | 7 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 5 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 4 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 4 |
| 35-ANY OTHER MODE @ ADM.STAGE | 1 |
Recent judgments
- GUJARAT STATE WAREHOUSING CORPORATION v. DIVINE DEVELOPERS — Gujarat High Court (2021-12-24)
- AARASURI AMBAJIMATA DEVASTHAN TRUST THROUGH ADMINISTRATOR v. VANDANBEN S. ACHARAYA — Gujarat High Court (2021-11-29)
- M/S NINA WATERPROOFING SYSTEMS PRIVATE LIMITED v. ICICI BANK LIMITED — Gujarat High Court (2021-11-29)
- DISTRICT DEVELOPMENT OFFICER v. NILESH CHHAGANLAL SOLANKI — Gujarat High Court (2021-11-29)
- GUJARAT WATER SUPPLY AND SEWERAGE BOARD v. INDRASINH PRATAPSINGH JHALA — Gujarat High Court (2021-10-29)
- GUJARAT WATER SUPPLY AND SEWERAGE BOARD v. RAMJI SAVA MAYATRA — Gujarat High Court (2021-10-29)
- DISTRICT PRIMARY EDUCATION OFFICER v. KHANT URMILABEN MANGALBHAI — Gujarat High Court (2021-10-13)
- DHARI GRAM PANCHAYAT, DHARI v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL — Gujarat High Court (2021-10-13)
- DHARI GRAM PANCHAYAT v. PRESIDING OFFICER — Gujarat High Court (2021-10-13)
- KALPESHBHAI SHANKARBHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2021-10-13)