N.V.ANJARIA, . A.C. RAO

68 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	30
56-DISPOSED AT ADMISSION STAGE	14
27-WITHDRAWN @ ADM.STAGE	12
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	5
38-RULE ABSOLUTE/ALLOWED @ FH	4
47-DISPOSAL IN ANY OTHER MODE FH	1
42-RULE DISCHARGED @ FH	1
31-NOTICE DISCHARGED @ ADM.STAGE	1

INDIAN BANK THROUGH AUTHORISED OFFICER v. M/S SIDDHI VINAYAK LOGISTIC LTD. (SVLL) — Gujarat High Court (2021-03-31)
KALYANSINH MULSINH CHAMPAVAT v. STATE OF GUJARAT — Gujarat High Court (2021-03-31)
SANGEETABEN RAMESHCHANDRA PARIKH v. STATE OF GUJARAT — Gujarat High Court (2021-03-26)
DIYORA AND BHANDERI CORPORATION v. SARINE TECHNOLOGIES LIMITED — Gujarat High Court (2021-03-26)
DIYORA AND BHANDERI CORPORATION,THROUGH ITS PARTNER, PRAVIN DHARAMSHIBHAI LAKHANI v. SARINE TECHNOLOGIES LIMITED THROUGH ITS AUTHORIZED SIGNATORY MANOJ KUMAR — Gujarat High Court (2021-03-26)
GUJARAT STATE ELECTRICITY CORPORATION LIMITED v. KRISHNA ASSOCIATES — Gujarat High Court (2021-03-25)
NATWARSINH BHAGUBAVA RANA v. STATE OF GUJARAT — Gujarat High Court (2021-03-25)
KRISHNA ASSOCIATES v. GUJARAT STATE ELECTRICITY CORPORATION LIMITED — Gujarat High Court (2021-03-25)
BHAGWATIBEN MOTILAL SINCE DECD. THROUGH HEIR NATVARLAL MANHARLAL BHATT v. THE SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2021-03-24)
KUSUMBEN WD/O JAYRAMBHAI RAVJIBHAI PAETL v. STATE OF GUJARAT — Gujarat High Court (2021-03-24)