N. UNNI KRISHNAN NAIR

540 recorded High Court judgment(s) · 2024–2026

Courts

Gauhati High Court

540

Disposed Of	304
Dismissed	114
Allowed	85
Closed	22
Dismissed As infractuous	10
Dismissed For Non-prosecution	3
Dismissed on withdrawal with liberty to approach again	1
Dismissed On withdrawal no order for such liberty	1

M/S BHAGWAN MET PRIVATE LIMITED v. THE ASSAM POWER DISTRIBUTION COMPANY LTD.AND 3 ORS. — Gauhati High Court (2026-01-27)
BIPLAB MEDHI v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2025-11-16)
SHRI BANSHIDHAR MOHAPATRA v. UNION OF INDIA AND 3 ORS — Gauhati High Court (2025-11-16)
M/S. BHAGWAN MET PRIVATE LIMIT AND ANR.ED v. THE ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 3 ORS. — Gauhati High Court (2025-11-16)
M/S A TO Z (DEPARTMENTAL STORE) v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2025-11-16)
ALL ASSAM PRIVATE SECURITY AGENCIES ASSOCITION v. TEZPUR UNIVERSITY AND 4 ORS — Gauhati High Court (2025-05-26)
DEEPAK DAMANI AND ANR. v. THE STATE OF ASSAM AND 7 ORS. — Gauhati High Court (2025-05-26)
ALL ASSAM PRIVATE SECURITY AGENCIES ASSOCITION v. TEZPUR UNIVERSITY AND 3 ORS — Gauhati High Court (2025-05-26)
SHARADA DEVI DAMANI @ SHARDA DEVI MAHESWARI v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2025-05-26)
BISWAJIT SHARMA AND 3 ORS v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2025-05-21)