N. UNNI KRISHNAN NAIR

3,209 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

3209

Disposed Of	2351
Dismissed	343
Closed	176
Dismissed For Non-prosecution	88
Dismissed On withdrawal no order for such liberty	69
Dismissed As infractuous	66
Allowed	62
Dismissed on withdrawal with liberty to approach again	52

M/S SHANTI INDANE SERVICE v. DEVASHISH SHARMA — Gauhati High Court (2026-06-04)
RATUL SARMAH v. PABAN TERANG AND 5 ORS — Gauhati High Court (2026-06-04)
NO. S/356885L WARRANT OFFICER/CIPHER LAXMAN PUN v. THE UNION OF INDIA AND 2 ORS — Gauhati High Court (2026-06-04)
ISMAIL HUSSEN MONDAL v. THE STATE OF ASSAM AND ORS — Gauhati High Court (2026-06-04)
SMTI MONI SHARMA v. THE UNION OF INDIA AND ORS — Gauhati High Court (2026-06-04)
ZAKIR HUSSAIN SARKAR v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2026-06-04)
SANJIB DAS v. THE STATE OF ASSAM AND 5 ORS — Gauhati High Court (2026-06-03)
AKBARUN NESSA v. THE ASSAM STATE ELECTRICITY BOARD AND 6 ORS — Gauhati High Court (2026-06-03)
SUMAN MAZUMDAR v. THE UNION OF INDIA AND 2 ORS — Gauhati High Court (2026-06-03)
SANJIB DAS v. THE STATE OF ASSAM AND 5 ORS — Gauhati High Court (2026-06-03)