LexN.TUKARAMJI,SHAMEEM AKTHER
308 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 308 |
Disposal nature
| ALLOWED NO COSTS | 159 |
| DISMISSED AS INFRUCTUOUS | 78 |
| DISMISSED | 23 |
| DISPOSED OF NO COSTS | 20 |
| WITHDRAWN | 10 |
| DISMISSED FOR DEFAULT | 6 |
| DISMISSED AS NON PROSECUTION | 4 |
| DISMISSED NO COSTS | 4 |
Recent judgments
- YENUGU GOVIND REDDY, DHARUR MANDAL., v. STATE OF TELANGANA, REP PP., — Telangana High Court (2022-12-30)
- Regonda Srinivas v. Mr Gurudeep Singh — Telangana High Court (2022-12-30)
- Mohd. Rizsran Ali v. The State of Telangana — Telangana High Court (2022-10-14)
- Sri.Kandukuri Mahesh Goud v. The Chief Secretary to Government and 2 others — Telangana High Court (2022-10-14)
- Laser Dot Limited v. The Commissioner — Telangana High Court (2022-08-16)
- Laser Dot Limited v. The Commissioner — Telangana High Court (2022-08-16)
- M. Ramachandra Reddy, v. The Special court Under A.P. Land Grabbing — Telangana High Court (2022-08-16)
- Cherukuri Lakshmi Prasanna, v. The State of Telangana and 4 Others — Telangana High Court (2022-08-16)
- Najad. A v. State of Telangana — Telangana High Court (2022-08-16)
- Smt. Mamilla Vasanthi Reddy v. The State of Telangana and 6 others — Telangana High Court (2022-08-16)