LexN.TUKARAMJI,SATISH CHANDRA SHARMA
624 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 624 |
Disposal nature
| DISPOSED OF NO COSTS | 221 |
| DISMISSED | 169 |
| ALLOWED NO COSTS | 107 |
| DISPOSED OF AS INFRUCTUOUS | 41 |
| WITHDRAWN | 37 |
| CLOSED NO COSTS | 17 |
| DISMISSED AS NOT PRESSED | 17 |
| DISMISSED AS INFRUCTUOUS | 6 |
Recent judgments
- Allika Anjaiah v. The State of Telangana — Telangana High Court (2022-04-11)
- Allika Anjaiah v. Sri. V.P. Gautham , I.A.S — Telangana High Court (2022-04-11)
- Kachibhotla Lakshmi Narasimha Murthy v. The Government of Telangana, — Telangana High Court (2022-03-17)
- M. YELLAIAH GUPTA, R.R. DIST. v. THE MANDAL REVENUE OFFICER, R.R. DIST. AND 2 OTHERS — Telangana High Court (2022-03-17)
- Kummari Ramulu v. Bukka Vani — Telangana High Court (2022-03-17)
- Kethireddy Jeevan Reddy Gaddam v. The State of Telangana and 10 others — Telangana High Court (2022-03-17)
- M. Ramachandraiah v. The State of Telangana — Telangana High Court (2022-03-17)
- Smt. Maniza Jumabhoy v. Karim Nawaz Alladin — Telangana High Court (2022-03-11)
- Sri Mohd. Nizamuddin v. The State of Telangana and 6 others — Telangana High Court (2022-03-07)
- P. Sushil Ramchander v. M/s Kakatiya Projects, And Another — Telangana High Court (2022-03-07)