LexN.TUKARAMJI
5,541 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5541 |
Disposal nature
| DISPOSED OF NO COSTS | 2242 |
| DISMISSED AS INFRUCTUOUS | 1356 |
| ALLOWED NO COSTS | 700 |
| DISMISSED | 421 |
| WITHDRAWN | 361 |
| DISMISSED NO COSTS | 152 |
| DISMISSED AS NOT PRESSED | 117 |
| PARTLY ALLOWED NO COSTS | 72 |
Recent judgments
- N.Sridhar v. State of Telangana — Telangana High Court (2026-05-01)
- Manusurnath Chowdary Veeramachaneneni v. The State of Telangana — Telangana High Court (2026-04-27)
- Kurra Narayana Reddy v. The State of Telangana — Telangana High Court (2026-04-15)
- Gadusu Narsimha @ Narsimha Yadav v. The State of Telangana — Telangana High Court (2026-04-07)
- Syed Shah Kaleemullah Hussaini Al Quadri v. The State of Telangana — Telangana High Court (2026-04-02)
- Gajjala Anil Kumar v. State of Telangana — Telangana High Court (2026-04-01)
- Chenigarapu SolomonRaju v. The Station House Officer — Telangana High Court (2026-03-24)
- Attilli Ravinder Reddy v. The State of Telangana and 4 others — Telangana High Court (2026-03-17)
- M/s.Vimal Finance v. The State of Telangana and 6 others — Telangana High Court (2026-03-12)
- Punreddy Narender Reddy v. The Principal Secretary for the state of Telangana and 8 others — Telangana High Court (2026-03-11)