N.SINGH,. PRAKASH CHANDRA VERMA

27 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• DR.KUMAR ADESH CHANDRA SRIVAST v. THE STATE OF BIHAR and ORS — Patna High Court (2013-01-03)
• Ram Nath Mahto v. The Bihar State Electrcity Board and Ors. — Patna High Court (2012-12-06)
• Hari Nandan Sharma v. The State Of Bihar and Ors — Patna High Court (2012-12-06)
• Ram Bilas Thakur and Ors v. The Union Of India and Ors — Patna High Court (2012-12-05)
• Binda Bihari Singh v. The State Of Bihar and Ors — Patna High Court (2012-12-05)
• Bijendra Prasad Keshri v. State Of Bihar and Anr — Patna High Court (2012-12-04)
• BIDYA BHUSHAN v. THE UNION OF INDIA and ORS — Patna High Court (2012-12-04)
• The Bihar School Examination Board and Anr v. Sanjeev Kumar Poddar and Ors — Patna High Court (2012-12-04)
• Ramdhyan Singh v. The Administrator Bihar State Road Transport Cor.and Ors — Patna High Court (2012-12-04)
• Bidya Shrivastava v. The State Of Bihar and Ors — Patna High Court (2012-12-03)