LexN.SINGH
4,449 recorded High Court judgment(s) · 2010–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 4449 |
Disposal nature
| DISPOSED | 2824 |
| DISMISSED | 1105 |
| ALLOWED | 268 |
| D.F.D. FOR NON APPEARANCE | 184 |
| BAIL GRANTED | 28 |
| WITHDRAWN | 25 |
| CONVERTED | 6 |
| (unspecified) | 5 |
Recent judgments
- Sanjay Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2014-09-26)
- Srikant Ram v. The State Of Bihar and Ors — Patna High Court (2014-09-26)
- Amit Kumar Singh and Anr v. The State Of Bihar and Ors — Patna High Court (2014-09-26)
- Kamad Nath Shandilya v. The Union Of India and Ors — Patna High Court (2014-09-26)
- Sanjay Kumar v. The State Of Bihar and Ors — Patna High Court (2014-09-26)
- Krishna Kumar v. The State Of Bihar and Ors — Patna High Court (2014-09-26)
- Raj Kumar Sahu and Anr v. The State Of Bihar and Ors — Patna High Court (2014-09-26)
- Ravi Kumar v. The State Of Bihar and Ors — Patna High Court (2014-09-26)
- Sunil Kumar v. The State Of Bihar and Ors — Patna High Court (2014-09-25)
- Chandeshwar Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2014-09-25)