N. SESHASAYEE, S. NAGAMUTHU

26 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• THE SPECIAL TAHSILDAR (LA) v. RANIAMMAL — Madras High Court (2017-05-30)
• N.BANU v. STATE OF TAMILNADU REP. BY — Madras High Court (2017-04-24)
• VEERAN @ VEERAKALISVARAN, v. STATE REP. BY, — Madras High Court (2017-02-16)
• MARG LIMITED v. VAN OORD DREDGING AND MARINE — Madras High Court (2017-02-16)
• NITHIYANANTHAN, v. STATE BY, — Madras High Court (2017-02-16)
• SIVAKAMI (F/40/16) v. STATE THROUGH — Madras High Court (2017-02-16)
• K.KALIAPPAN, M/66 YEARS v. THE STATE REP. BY — Madras High Court (2017-02-15)
• A.KAVITHA, AGED 33 YEARS, v. STATE REP. BY — Madras High Court (2017-02-15)
• SHANKAR v. THE INSPECTOR OF POLICE — Madras High Court (2017-02-15)
• RAJA, AGED 30 YEARS, v. STATE REP. BY, — Madras High Court (2017-02-15)