LexN. SESHASAYEE, P.VADAMALAI
204 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 204 |
Disposal nature
| DISMISSED | 63 |
| ALLOWED | 35 |
| DISPOSED OF | 33 |
| PARTLY ALLOWED | 19 |
| DISMISSED AS INFRUCTUOUS | 17 |
| DISMISSED AS WITHDRAWAL | 15 |
| CLOSED | 8 |
| DISMISSED FOR DEFAULT | 4 |
Recent judgments
- PRABHAKARAN v. THOMAS — Madras High Court (2025-01-06)
- THE ASSISTANT DIRECTOR, v. GENERAL WORKERS UNION (CITU) — Madras High Court (2025-01-06)
- The National Insurance Company Limited, v. N.Sornavalli — Madras High Court (2024-12-18)
- M.THANGARAJ v. TAMILNADU STATE GROUND ANS SURFACE WATER RESOURCES — Madras High Court (2024-12-18)
- UNITED INDIA INSURANCE COMPNAY LIMITED, v. GANAPATHY — Madras High Court (2024-11-08)
- R.Singaravadivelan v. D.Durai Senthil — Madras High Court (2024-11-08)
- P.MURUGESAN v. THE PRESIDENT — Madras High Court (2024-11-08)
- M.Janet Amala Arul Jothi v. Samuel Raj — Madras High Court (2024-09-27)
- M.K.SRINIVASAN v. R.RAMASAMY — Madras High Court (2024-09-23)
- ARTHANARI v. VR.Palanivelrajan — Madras High Court (2024-09-23)