N. SESHASAYEE, M.V. MURALIDARAN
150 recorded High Court judgment(s) · 2017–2017
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| Madras High Court | 150 |
Disposal nature
| DISPOSED OF | 128 |
| ALLOWED | 8 |
| ORDERED | 7 |
| CLOSED | 4 |
| DISMISSED AS WITHDRAWAL | 1 |
| DISMISSED WITH DIRECTION | 1 |
| DISMISSED | 1 |
Recent judgments
- ATTHIYADI SRI THALAVAI v. THE DISTRICT COLLECTOR / — Madras High Court (2017-05-19)
- K.POOMAYIL, v. THE SUB INSPECTOR OF POLICE, — Madras High Court (2017-05-18)
- P.THAVAMANI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-05-18)
- P.HARIKARAN, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2017-05-18)
- KALAIMANI v. THE INSPECTOR OF POLICE — Madras High Court (2017-05-18)
- N.MATHANAGOPAL v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-05-18)
- M.RAMESHKUMAR, v. THE INSPECTOR OF POLICE, — Madras High Court (2017-05-18)
- SELVAM, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-05-18)
- G.KANAGAMBAL, v. THE PRESIDING OFFICER, — Madras High Court (2017-05-18)
- M.THAVAMANI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-05-18)
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