LexN. SESHASAYEE, L.VICTORIA GOWRI
74 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 74 |
Disposal nature
| DISMISSED | 19 |
| ALLOWED | 14 |
| DISPOSED OF | 11 |
| WITHDRAWN DISMISSED | 9 |
| CLOSED | 8 |
| DISMISSED AS INFRUCTUOUS | 6 |
| PARTLY ALLOWED | 4 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- SATHISH KANNAN, v. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION, — Madras High Court (2025-01-06)
- P.BANUMATHI v. THE STATE OF TAMILNADU, Rep.by its Principal Secretary, — Madras High Court (2025-01-06)
- M.SUNDARAMAHALINGAM v. TAMIL NADU PUBLIC SERVICE — Madras High Court (2025-01-06)
- SYED SALEEM BATCHA, v. DEVI, — Madras High Court (2025-01-06)
- K.RATNAM, v. THE DISTRICT REGISTRAR, — Madras High Court (2025-01-06)
- Vedhanayaga Pandiyan v. The Authorized Officer — Madras High Court (2024-08-30)
- THE BRANCH MANAGER v. VANITHA — Madras High Court (2024-07-29)
- R.Duraimani v. K.Rajalakshmi — Madras High Court (2024-07-29)
- THE STATE GOVERNMENT, v. THE CORRESPONDENT, — Madras High Court (2024-07-29)
- A.Habib Rehman v. S. Visakan I.A.S., — Madras High Court (2024-07-29)