N. SESHASAYEE

8,827 recorded High Court judgment(s) · 2016–2025

Courts

Disposal nature

Recent judgments

• S.DAYALAN v. STATE OF TAMILNADU, TE DEPUTY SUPERINTENDENT OF POLICE, — Madras High Court (2025-01-07)
• The State of Tamil Nadu v. DR.SAI SRIRAM — Madras High Court (2025-01-07)
• S.KARTHIKEYAN v. M.RAMESH — Madras High Court (2025-01-07)
• Cheran Enterprises Private Limited v. Union of India — Madras High Court (2025-01-07)
• R.SANKAR v. STATE BY THE DEPUTY SUPERINTNENDENT OF POLICE — Madras High Court (2025-01-07)
• Paragon Polymer Products Private Limited previously M/s. Paragon Rubber Industries, v. Mr. Sumar Chand Nahar Trading as M/s. Paragon Engineers, — Madras High Court (2025-01-07)
• IZUOBA AUGUSTINE CHIBUIKE v. INTELLIGENCE OFFICER — Madras High Court (2025-01-06)
• LIA GAGRAT v. STATE REP.BY — Madras High Court (2025-01-06)
• K.SHIVAKUMAR v. STATE REP BY ITS — Madras High Court (2025-01-06)
• THE STATE OF TAMIL nadu v. DR.S.SANDEEP, — Madras High Court (2025-01-03)