N.SENTHILKUMAR

2,507 recorded High Court judgment(s) · 2023–2026

Courts

Madras High Court

2507

GRANTED	626
DISMISSED	439
ORDERED	414
DISPOSED OF	384
ALLOWED	260
CLOSED	137
WITHDRAWN DISMISSED	131
DISMISSED FOR NON-PROSECUTION	44

Arunprasad Ravindranath v. Balasubramanian Vadamalai — Madras High Court (2026-05-14)
D.V.Karunakar v. T.A.S.Jawahar Ayya alias C.Jawahar Anand and another — Madras High Court (2026-05-14)
J.Sekar v. B.Ramamoorthy and 5 others — Madras High Court (2026-05-14)
Soniya Dhawan v. Bharat Sanchar Nigam Limited and 24 others — Madras High Court (2026-05-14)
VIT Bhopal University v. John Doe/s — Madras High Court (2026-05-14)
ITC LIMITED v. Shree Ramdev Notebook Represented by its de jure proprietrix Ms Samba Devi — Madras High Court (2026-05-13)
Aarthi Ravi v. Ravi Mohan — Madras High Court (2026-05-13)
D. Neegar Prince Giftson v. General Secretary Representing Church of South India and 11 others — Madras High Court (2026-05-13)
K.Vishnu Kumar v. Dola Sreedhar Swamy and 7 others — Madras High Court (2026-05-13)
Dr.Jayaram v. Dr.Harini — Madras High Court (2026-05-13)