N. SATHISH KUMAR, V. LAKSHMINARAYANAN

32 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Fousia, v. Gulab John, — Madras High Court (2026-06-02)
• K.Duraisamy v. S.Maheshwaran — Madras High Court (2026-02-20)
• Presentation Convent v. SOMASUNDARAM — Madras High Court (2026-02-20)
• P. Chalapathirao v. R. Praveena — Madras High Court (2026-02-20)
• Royal Sundaram General Insurance Company Limited v. Narasimhan Venkatesan (Died) 1. V. Sivasubramaniam — Madras High Court (2026-02-20)
• Reliance General Insurance Co.Ltd., v. Gayathri — Madras High Court (2026-02-20)
• Parameswari (Died) 1.Rajalakshmi.C v. Presentation Convent — Madras High Court (2026-02-20)
• Reliance General Insurance Co.Ltd, v. MENAKA — Madras High Court (2026-02-20)
• RENUKA v. H. Sathyanarayanan — Madras High Court (2026-02-20)
• MEENAKSHI v. K.SHANMUGHAM — Madras High Court (2026-02-20)