N. SATHISH KUMAR, RAJIV SHAKDHER
1,035 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1035 |
Disposal nature
| ALLOWED | 682 |
| CLOSED | 185 |
| DISPOSED OF | 81 |
| WITHDRAWN DISMISSED | 43 |
| DISMISSED | 35 |
| DISMISSED AS WITHDRAWAL | 3 |
| ORDERED | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- S.SHANTHI, 39 YRS, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2018-01-12)
- BANUMATHI, AGED 39 YEARS, v. THE CHIEF SECRETARY TO THE — Madras High Court (2018-01-11)
- M.M.RAJENDREN v. REV.S.IMMANUEL DEVAKADATCHAM — Madras High Court (2018-01-11)
- RAJALAKSHMI, F/A.32 YEARS v. THE SECRETARY TO GOVERNMENT — Madras High Court (2018-01-11)
- S. Ravichandran v. The District Judge — Madras High Court (2018-01-11)
- RAMAKRISHNAN, M/A.26 YEARS v. THE STATE OF TAMILNADU — Madras High Court (2018-01-10)
- PRAVEEN JAIN KOTHARI, v. THE COMMISSIONER OF POLICE, — Madras High Court (2018-01-09)
- M.Antony Selvaraj v. The Bar Council of India — Madras High Court (2018-01-09)
- MATHINA, F/A-27 v. STATE REPRESENTED BY — Madras High Court (2018-01-09)
- AASCAR FILMS PVT LTD v. AGS ENTERTAINMENT PVT LTD — Madras High Court (2018-01-09)
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