N. SATHISH KUMAR, R.SAKTHIVEL

246 recorded High Court judgment(s) · 2026–2026

Courts

Madras High Court

246

ORDERED	101
DISMISSED	65
ALLOWED	22
PARTLY ALLOWED	16
WITHDRAWN DISMISSED	10
DISPOSED OF IN MEMO OF COMPROMISE	6
DISPOSED OF	5
DISMISSED AS SETTLED OUT OF COURT	5

Kalimuthu v. The land Acquisition Officer and — Madras High Court (2026-06-03)
M. BALASUNDARAM v. A/M. VAIKUNDA PERUMAL TEMPLE — Madras High Court (2026-06-03)
Muthulakshmi (DIED) v. Murugan @ Murugesan — Madras High Court (2026-04-30)
BHARATHI (Deceased) W/O D.VENKATESAN v. MUTHAMMAL (Deceased) — Madras High Court (2026-02-27)
DAYALAN RAJES, v. VIJAYAN RAJES, — Madras High Court (2026-02-27)
The Managing Director v. SATHIYA — Madras High Court (2026-02-27)
MUTHUKUMARAPPA @ MUTHUKUMAR v. MUTHULAKSHMI — Madras High Court (2026-02-27)
MANOLI SAINABA (DIED) v. THE LAND ACQUISITION OFFICER — Madras High Court (2026-02-27)
M.NARASHIMMAN v. M.JOTHI — Madras High Court (2026-02-27)
KUPPUNASI v. NASIAMMAL — Madras High Court (2026-02-27)