N. SATHISH KUMAR, . P.T. ASHA
27 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 27 |
Disposal nature
| DISPOSED OF | 13 |
| DISMISSED | 7 |
| CLOSED | 4 |
| ALLOWED | 2 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- S.NIZARUDEEN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2019-05-30)
- N.Muthulakshmi v. The Government of Tamil Nadu, — Madras High Court (2019-05-30)
- A.Vanitha v. The director of Elementary Education — Madras High Court (2019-05-29)
- D.Suja Devakumari v. The Commissioner, — Madras High Court (2019-05-29)
- G.Selvam v. State Rep. by its Secretary to Government, — Madras High Court (2019-05-29)
- V.M.Abu Thahir. v. The Member Secretary, — Madras High Court (2019-05-29)
- S.Munirul Gutha alias S.M.Gutha v. The Executive Engineer — Madras High Court (2019-05-29)
- Sharon Solutions Limited, v. UCO Bank, International Banking Branch — Madras High Court (2019-05-29)
- P.G.Sethuram v. M/s.Axis Bank Ltd., — Madras High Court (2019-05-29)
- T.Subbarayalu v. The District Collector — Madras High Court (2019-05-29)
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