LexN. SATHISH KUMAR, P.B. BALAJI
27 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 27 |
Disposal nature
| ORDERED | 8 |
| DISPOSED OF | 8 |
| DISMISSED | 7 |
| DISMISSED AS INFRUCTUOUS | 1 |
| WITHDRAWN DISMISSED | 1 |
| ALLOWED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- Shakul Hameed M v. The District Collector — Madras High Court (2026-04-15)
- Kaja Mohaideen v. The District Collector — Madras High Court (2026-04-15)
- Sekar, v. T. Tamilselvan, — Madras High Court (2026-04-15)
- Amuthavalli v. The District Collector — Madras High Court (2026-04-15)
- Tamil Nadu State Transport Corporation v. C.Irudhayaraj — Madras High Court (2026-04-15)
- GTL Infrastrcture Limited v. S.Seenivasan — Madras High Court (2026-04-15)
- Alagarsamy v. The District Collector — Madras High Court (2026-04-15)
- Seeni v. The District Collector — Madras High Court (2026-04-15)
- P.Murugesan v. The District Collector/Monitoring Committee, — Madras High Court (2026-04-15)
- Sekar v. The District Collector — Madras High Court (2026-04-15)