N. SATHISH KUMAR, N. ANAND VENKATESH

47 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• P.KRISHNA v. THE SUB-DIVISIONAL MAGISTRATE-CUM — Madras High Court (2023-03-13)
• RAMALINGAM v. THE SUB DIVISIONAL EXECUTIVE MAGISTRATE CUM — Madras High Court (2023-02-24)
• SANJAY @ SAIRA v. THE STATE REP BY ITS, — Madras High Court (2023-01-30)
• RAJA @ DECCAN RAJA v. THE EXECUTIVE MAGISTRATE / DEPUTY COMMISSIONER OF POLICE — Madras High Court (2023-01-30)
• MURUGAN @ KANMODI MURUGAN v. THE EXECUTIVE MAGISTRATE CUM — Madras High Court (2023-01-30)
• KARTHICK @ PUMBU KARTHICK v. SUB - DIVISIONAL MAGISTRATE — Madras High Court (2023-01-30)
• ILAYAVANAN v. THE EXECUTIVE MAGISTRATE — Madras High Court (2023-01-30)
• MANIKANDAN @ MANDAMANI v. STATE INSPECTOR OF POLICE — Madras High Court (2023-01-30)
• SURESH @ SATTI SURESH v. SUB DIVISIONAL MAGISTRATE/SUB COLLECTOR — Madras High Court (2023-01-30)
• SIHABUDEEN v. ADMINISTRATIVE EXECUTIVE MAGISTRATE CUM DEPUTY COMMISSIONER OF POLICE — Madras High Court (2023-01-30)