LexN. SATHISH KUMAR, M.JOTHIRAMAN
1,504 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1504 |
Disposal nature
| DISPOSED OF | 347 |
| DISMISSED | 295 |
| ORDERED | 293 |
| ALLOWED | 276 |
| CLOSED | 107 |
| REVOKED | 89 |
| WITHDRAWN DISMISSED | 40 |
| DISMISSED AS INFRUCTUOUS | 27 |
Recent judgments
- Gokul v. The Life Insurance Corporation of India — Madras High Court (2026-06-05)
- The Executive Officer v. R.Anandha Krishnan — Madras High Court (2026-06-03)
- The Sate of Tamil Nadu v. B. Manimuthu, — Madras High Court (2026-06-03)
- The Director of Elementary Education v. J. George Sahayaraj — Madras High Court (2026-06-03)
- The Administrator, v. K. Arunachalam — Madras High Court (2026-06-03)
- The State of Tamil Nadu v. The Correspondent — Madras High Court (2026-06-03)
- The State of Tamil Nadu v. S. Ravikumar — Madras High Court (2026-06-03)
- The Managing Director, v. E. Kiishore, — Madras High Court (2026-06-03)
- The District Health Officer, v. R.Shanmugavel — Madras High Court (2026-06-03)
- C.Arumugam v. The District Collector, — Madras High Court (2026-06-02)