LexN. SATHISH KUMAR
26 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 26 |
Disposal nature
| DISMISSED | 9 |
| WITHDRAWN DISMISSED | 6 |
| DISPOSED OF | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| DELAY CONDONED | 1 |
Recent judgments
- ARUN SWAMINATHAN.RM v. THE CHAIRPERSON — Madras High Court (2026-03-30)
- Ramanathan v. The Tahsildar/Monitoring Committee, — Madras High Court (2026-03-30)
- Raman v. The District Collector — Madras High Court (2026-03-30)
- Mariyayee v. The District Collector — Madras High Court (2026-03-30)
- Jeyakumar v. The Authorized Officer — Madras High Court (2026-03-30)
- P.Balakrishnan v. The Principal Secretary — Madras High Court (2026-03-30)
- Dr.N.Nagarajan v. Dr.R.Nandakumar — Madras High Court (2026-03-30)
- M.Mohamed Yusuf v. The Commissioner — Madras High Court (2026-03-30)
- The Director General v. R.Balamurugan — Madras High Court (2026-03-30)
- Kasimayan v. M/s.HDFC Bank Limited — Madras High Court (2026-03-30)