LexN. SATHISH KUMAR, D.BHARATHA CHAKRAVARTHY
61 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 61 |
Disposal nature
| CLOSED | 27 |
| ORDERED | 17 |
| WITHDRAWN DISMISSED | 6 |
| DISMISSED | 5 |
| DISPOSED OF | 3 |
| ALLOWED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- TITAN RECREATION CLUB, v. THE ADDITIONAL CHIEF SECRETARY, — Madras High Court (2025-06-04)
- M/S.ROLLING STONES RESORT v. THE SEGUR PLATEAU ELEPHANT CORRIDOR INQUIRY COMMITTEE — Madras High Court (2025-03-06)
- FOREST HILLS FARM AND GUEST HOUSE, v. THE SEGUR PLATEAU ELEPHANT CORRIDOR INQUIRY COMMITTEE, — Madras High Court (2025-03-06)
- M/S.DE ROCK JUNGLE LIVING v. THE SEGUR PLATEAU ELEPHANT CORRIDOR INQUIRY COMMITTEE — Madras High Court (2025-03-06)
- Manoj Immanuel.S v. UNION OF INDIA, REP.BY THE — Madras High Court (2025-03-04)
- M.SIVA, v. MR. S.MURALIDHARAN (P-IN-P) — Madras High Court (2025-02-27)
- M. ALWAS v. M. SARAVANAN — Madras High Court (2025-01-09)
- S.Muralidharan v. Principal Chief Conservator of Forests — Madras High Court (2025-01-03)
- S.Muralidharan v. Principal Chief Conservator of Forests — Madras High Court (2025-01-03)
- S.Muralidharan v. Principal Chief Conservator of Forests — Madras High Court (2025-01-03)