N. SATHISH KUMAR

27,812 recorded High Court judgment(s) · 2002–2026

Courts

Madras High Court

27812

DISPOSED OF	7360
DISMISSED	4830
CLOSED	4086
ALLOWED	3575
ORDERED	3402
WITHDRAWN DISMISSED	1916
DISMISSED AS INFRUCTUOUS	840
DISMISSED FOR NON-PROSECUTION	580

B.MANICKAM TAGORE v. V.Vijaya Prabhakaran — Madras High Court (2026-06-02)
SEPARAJAN v. DEVARAJAN — Madras High Court (2026-02-26)
R.Rathinam v. N.Saraswathi — Madras High Court (2026-02-26)
A.K.S.Ravichander v. Cheran — Madras High Court (2026-02-23)
M.Dhanasekaran v. M.Baby — Madras High Court (2026-02-23)
R.Veeraraghavan, v. Er. M.K.Selvan, — Madras High Court (2026-02-23)
P.Kuppammal and another v. Hon'ble sibi Adithya Senthilkumar, I.A.S., and 6 others — Madras High Court (2026-02-09)
S.Sumathi v. Poonguzali — Madras High Court (2026-01-29)
G.Sridhar v. S.Srinivasan — Madras High Court (2026-01-22)
Senthilvelan, v. Mr. B.Muthuramalingam and another — Madras High Court (2026-01-22)