LexN.S. SHEKHAWAT,. SUKHVINDER KAUR
40 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 40 |
Disposal nature
| DISMISSED | 36 |
| DISPOSED OF | 2 |
| ALLOWED | 2 |
Recent judgments
- RAGHBIR SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-02-10)
- RAM KUMAR v. STATEOF HARYANA — Punjab & Haryana High Court (2026-02-10)
- MAM CHAND v. STATE OF HARYANA — Punjab & Haryana High Court (2026-02-10)
- AMARJIT SINGH AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-02-03)
- SHIMLA DINGH AND ORS. v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-02-02)
- SANSAR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-01-19)
- PARMODH KUMAR AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-01-19)
- TEJA SINGH & ORS. v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-01-15)
- LALA v. STATE OF HARYANA — Punjab & Haryana High Court (2026-01-14)
- INDER SINGH & ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2026-01-13)