N.S. SHEKHAWAT

15,732 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• NEEKUNJ GUPTA v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• SANJIV KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• SHAM LAL KAUSHAL v. JYOTI KAUSHAL AND ANR — Punjab & Haryana High Court (2026-05-29)
• HARMAL KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• VIRENDER v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• UTTAM KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• AMIT RAWAL v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• RAJ KUMAR ALIAS RAJU v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• JASWANT SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2026-05-29)
• BEMALA v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)