N.S.SANJAY GOWDA, J. L. ODEDRA

43 recorded High Court judgment(s) · 2026–2026

Courts

Gujarat High Court

53-ALLOWED / GRANTED @ ADM.STAGE	22
26-DISMISSED @ ADM.STAGE	8
27-WITHDRAWN @ ADM.STAGE	6
35-ANY OTHER MODE @ ADM.STAGE	4
39-RULE DISCHARGED/DISMISSED @ FH	1
DISPOSED AS INFRUCTUOUS	1
46-ANY OTHER MODE @ FH	1

LILAVATI FOUNDATION THROUGH SIGNATORY SAURAV SHARMA v. THE RECOVERY OFFICER — Gujarat High Court (2026-05-08)
BAPUSINH SATESINH BARIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
HIMMATSINH SURSINH BARIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
PARSHOTTAMBHAI LAXMANBHAI BARIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
YOGI CONSTRUCTION CO. A REGISTERED PARTNERSHIP FIRM v. THE MUNICIPAL COMMISSIONER — Gujarat High Court (2026-05-08)
BADHARBHAI PARVATBHAI BARIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
STATE OF GUJARAT v. R P CHATURVEDI — Gujarat High Court (2026-05-08)
THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA THROUGH ITS DIRECTOR PRO. TANUJA NESARI v. MANISH BABULAL GOHIL — Gujarat High Court (2026-05-08)
BADHARBHAI PARVATBHAI BARIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
PMP INFRATACK LIMITED v. OIL AND NATURAL GAS LIMITED — Gujarat High Court (2026-05-08)