N.S.SANJAY GOWDA

5,658 recorded High Court judgment(s) · 2015–2025

Courts

Karnataka High Court

5658

DISMISSED	2314
DISPOSED	1245
ALLOWED	1234
Partly Allowed	464
Dismissed for Non-Prosecution	189
ALLOWED AND REMANDED	88
REJECTED	85
Abated	29

DR. ANSUYA KADAM v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-02)
RAMACHANDRA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-02)
MEHABOOB ALI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-02)
SMT.ANNAPOORNA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-02)
OMPRAKSHA S/O SIDDALINGAYYA VASTRAD v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-02)
VISHAL S/O DILEEP SHINDE v. STATE OF KARNATAKA — Karnataka High Court (2025-05-02)
SHRI ILIYAS M v. STATE OF KARNATAKA — Karnataka High Court (2025-04-17)
SRI VITHALRAO S/O GOVINDRAO KULKARNI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-17)
SRI. CHANDRAKANTH S GUDIMKANI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-03-28)
SHRI BASAVARAJ v. THE STATE OF KARNATAKA — Karnataka High Court (2025-03-28)