N.S.SANJAY GOWDA

187 recorded High Court judgment(s) · 2025–2025

Courts

Gujarat High Court

187

39-RULE DISCHARGED/DISMISSED @ FH	52
42-RULE DISCHARGED @ FH	31
38-RULE ABSOLUTE/ALLOWED @ FH	27
35-ANY OTHER MODE @ ADM.STAGE	23
40-WITHDRAWN @ FH	19
46-ANY OTHER MODE @ FH	12
47-DISPOSAL IN ANY OTHER MODE FH	12
27-WITHDRAWN @ ADM.STAGE	8

JAYANTIBHAI MAGANBHAI GAMIT v. STATE OF GUJARAT — Gujarat High Court (2025-09-12)
KISHORSINH DHANVANTSINH SODHA v. PRESIDENT/SECRETARY — Gujarat High Court (2025-09-12)
ALPESHKUMAR DINESHBHAI BHAVSAR v. STATE OF GUJARAT — Gujarat High Court (2025-09-12)
JYOTIKABEN RAMJIBHAI ROHIT v. STATE OF GUJARAT — Gujarat High Court (2025-09-12)
GOVINDBHAI SHANKARBHAI KAPDI v. DY. SECRETARY (APPEALS) — Gujarat High Court (2025-09-11)
DABHI RANJITSINH SENDHAJI v. THE STATE OF GUJARAT — Gujarat High Court (2025-09-11)
POONAMCHAND NATHABHAI VANKAR v. STATE OF GUJARAT — Gujarat High Court (2025-08-22)
RAMANBHAI DHULJIBHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2025-08-22)
MALTIBEN KARUNASHANKAR JOSHI v. STATE OF GUJARAT — Gujarat High Court (2025-08-19)
MALTIBEN KARUNASHANKAR JOSHI v. STATE OF GUJARAT — Gujarat High Court (2025-08-19)