LexN.S.SANJAY GOWDA, D. M. VYAS
114 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 114 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 49 |
| 26-DISMISSED @ ADM.STAGE | 12 |
| 56-DISPOSED AT ADMISSION STAGE | 8 |
| 46-ANY OTHER MODE @ FH | 8 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 7 |
| 28-REJECTED @ ADM.STAGE | 5 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 5 |
| 40-WITHDRAWN @ FH | 5 |
Recent judgments
- TILLANA SHRIPAL SHAH W/O SHRIPAL SHREYASKUMAR SHAH THRO POA TUSHAR RAMAKANT DESAI v. STATE OF GUJARAT — Gujarat High Court (2026-03-18)
- RAFIK ADAM SUMRA v. STATE OF GUJARAT — Gujarat High Court (2026-03-18)
- PARMIT @ PARMITBHAI S/O. SURESHBHAI PRASAD (SHAH) THRO. AMIT SURESH SHAH v. STATE OF GUJARAT — Gujarat High Court (2026-03-05)
- HUSSAIN @ HUSAIN KHATKI S/O KADAR SHAIKH THRO. AMRIN D/O IMTIYAZ VALI v. STATE OF GUJARAT — Gujarat High Court (2026-03-02)
- STATE OF GUJARAT v. BAHUDA VRUNDAVAN SHAHU — Gujarat High Court (2026-03-02)
- SMIT @SUMIT SATISHBHAI DARJI THRO RABARI KRISHNA KHODABHAI v. STATE OF GUJARAT — Gujarat High Court (2026-03-02)
- BHIKHABHAI ZALABHAI BHARWAD THRO. DINESHBHAI ZALABHAI BHARWAD v. STATE OF GUJARAT — Gujarat High Court (2026-03-02)
- TIRATH S/O LALABAHADUR MAURYA THROUGH NEERAJ LALBAHADUR MAURYA v. STATE OF GUJARAT — Gujarat High Court (2026-03-02)
- MR. DHANRAJ SAVAIRAM JAT THROUGH MR. MOHANLAL SAVAIRAM JAT v. STATE OF GUJARAT — Gujarat High Court (2026-02-27)
- ARJUN S/O SANTOSH DIVARE THROUGH HIS MOTHER REKHA SANTOSH DIVARE v. STATE OF GUJARAT — Gujarat High Court (2026-02-26)