N.S.SANJAY GOWDA,ALOK ARADHE

294 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• THIMMAKKA W/O. LATE THIPPESWAMY @ GIDDAPPA v. ABDUL RAHIMAN S/O. MOHAMED HANIF — Karnataka High Court (2019-12-20)
• RAGHAVENDRA S/O MARUTHI GOKAK v. NINGANAGOUDA S/O BASANAGOUDA PATIL — Karnataka High Court (2019-12-20)
• THE STATE OF KARNATAKA v. NATARAJ CHANNABASAPPA NANDIHALLI — Karnataka High Court (2019-12-20)
• THE EXECUTIVE DIRECTOR, v. SOMASHETTY NETAGANTAPPA — Karnataka High Court (2019-12-19)
• JYOTI W/O SACHIN SHINDE v. GIRAMAL SIDDAPPA PUJARI — Karnataka High Court (2019-12-19)
• THE DIVISIONAL MANAGER, v. NAGANAGOUDA BASANAGOUDA @ DAYMANAGOUDA PATIL — Karnataka High Court (2019-12-19)
• NAGANAGOUDA BASANAGOUDA @ DYAMANAGOUDA PATIL v. RAJU NAGAPPA KUKADOLLI — Karnataka High Court (2019-12-19)
• NATIONAL INSURANCE CO., LTD., v. KRISHNA S/O ARJUN MALAVADE, — Karnataka High Court (2019-12-19)
• UNITED INDIA INSURANCE CO.LTD., v. SHAMBU DEVUGOWDA S/O. DEVU — Karnataka High Court (2019-12-19)
• FAKIRGOWDA S/O CHANNABASANGOWDA PATIL v. DR. N SHIVASHANKAR — Karnataka High Court (2019-12-19)