N S SANJAY GOWDA

7,853 recorded High Court judgment(s) · 2012–2025

Courts

Karnataka High Court

7853

DISMISSED	2686
DISPOSED	1556
Partly Allowed	1383
ALLOWED	1319
Dismissed for Non-Prosecution	435
ALLOWED AND REMANDED	251
REJECTED	107
Dismissal for Non Compliance of Office Objections	63

MRS MAYURA SREERAM v. DEPUTY COMMISSIONER — Karnataka High Court (2025-05-02)
VIDYA RANI GOYAL v. SPECIAL DY COMMISSIONER — Karnataka High Court (2025-04-29)
SMT. SANNACHIKKAMMA v. THE DEPUTY COMMISSIONER — Karnataka High Court (2025-04-29)
SRI KRISHNAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
SRI REVAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
SRI V THIMMAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
SHANMUGANANDA v. STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
V C REDDAPPA CHETYY v. THE DEPUTY COMMISSIONER — Karnataka High Court (2025-04-29)
UDUPI YOUTH MINISTRY v. COMMISSIONER — Karnataka High Court (2025-04-29)
SRI.V. MUNIRAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)