LexN.RAVI SHANKAR
2,252 recorded High Court judgment(s) · 2005–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 2248 |
| Andhra Pradesh High Court | 4 |
Disposal nature
| DISMISSED | 700 |
| ALLOWED NO COSTS | 377 |
| DISPOSED OF NO COSTS | 368 |
| WITHDRAWN | 262 |
| DISMISSED NO COSTS | 226 |
| DISMISSED AS INFRUCTUOUS | 114 |
| PARTLY ALLOWED NO COSTS | 58 |
| CLOSED NO COSTS | 36 |
Recent judgments
- V. Naga Sidda Reddy, v. The Government of Andhra Pradesh — Telangana High Court (2013-08-14)
- Vanjari Chinnubai (died) v. Vanjari Raja Gangubai (died) — Telangana High Court (2013-08-13)
- V.CHINNUBAI v. LAXMIBAI AND 9 OTHERS\ — Telangana High Court (2013-08-13)
- D.Hanumantha Rao, v. D.Ramana Rao, — Telangana High Court (2013-08-13)
- Koona Venkatramaiah Chetty(died) v. N.Devamma — Telangana High Court (2013-08-12)
- C.Madanna v. C.Hanumanthu — Telangana High Court (2013-08-12)
- B.Srinivas Rao, v. V.Jai Prakash Reddy (died). — Telangana High Court (2013-08-08)
- State of Andhra Pradesh v. Kothakota Mohana Rao (Died) — Telangana High Court (2013-08-07)
- B. Munirathnaam Reddy v. Koteti Chengal Reddy — Telangana High Court (2013-08-07)
- B.Munirathnam Reddy v. Koteti Chengal Reddy — Telangana High Court (2013-08-07)