LexN.R.L.NAGESWARA RAO
5,000 recorded High Court judgment(s) · 1995–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4997 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| DISMISSED | 1323 |
| ALLOWED NO COSTS | 1085 |
| DISMISSED NO COSTS | 664 |
| DISPOSED OF NO COSTS | 662 |
| DISMISSED FOR DEFAULT | 412 |
| WITHDRAWN | 272 |
| PARTLY ALLOWED NO COSTS | 256 |
| DISMISSED AS INFRUCTUOUS | 84 |
Recent judgments
- Bikkasani Ravi v. Pasupuleti Sridhar — Telangana High Court (2013-07-24)
- Medagam Venkateswara Reddy v. Avula Srinivasa Reddy — Telangana High Court (2013-07-24)
- Dosapati Venkata Bala Subrahmanyam v. Kumbha Venkateswara Rao — Telangana High Court (2013-07-23)
- Unnava Ramadevi, v. Unnava Suryanarayana, — Telangana High Court (2013-07-23)
- Smt. Madaka Devudamma, v. Madaka Nukaraju, — Telangana High Court (2013-07-23)
- Bhoomla Ramchandram, v. The State of A.P., — Telangana High Court (2013-07-22)
- CH.Dharama Reddy, v. The State of Andhra Pradesh through the Inspector of Police — Telangana High Court (2013-07-22)
- Muskju Sindhuja , Padmalatha, v. Musku Sudhakar Reddy, — Telangana High Court (2013-07-22)
- M/s.Bhagyanagar Solvent Extractions Pvt. Ltd.(In Liqn) v. The Chief Manager, — Telangana High Court (2013-07-19)
- Sri Maanasa Enterprises private Limited, v. - — Telangana High Court (2013-07-19)