LexN. R. BORKAR, B.P. DHARMADHIKARI
971 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 971 |
Disposal nature
| OTHERS DISPOSED OFF | 669 |
| RULE ABSOLUTE | 148 |
| Dismissed | 51 |
| Disposed Off | 47 |
| (unspecified) | 41 |
| OTHER DISPOSED OFF | 7 |
| Allowed | 3 |
| APPEAL DISMISSED | 2 |
Recent judgments
- JAY KUMAR SHYAMSUKHA AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-06-24)
- DEVANG DINESH PARMAR v. COMMISSIONER OF POLICE AND ORS. — Bombay High Court (2021-07-07)
- MR. PRAMOD NAMDEORAO TALE v. STATE OF MAHARASHTRA THRU CHIEF SECRETARY AND ORS — Bombay High Court (2020-03-13)
- BABASO MARUTI DIGHE v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND ORS — Bombay High Court (2020-03-13)
- BABASO MARUTI DIGHE v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND ORS — Bombay High Court (2020-03-13)
- NANU SANTU RAWANDE v. SAMBHAJI PANDURANG BHARANKAR and ANR. — Bombay High Court (2020-03-12)
- NANU SANTU RAWANDE v. SAMBHAJI PANDURANG BHARANKAR and ANR. — Bombay High Court (2020-03-12)
- DILIP JONATHAN KHABADE v. THE STATE OF MAHARASHTRA THRU THE ADDL. CHIEF SECRETARY (REVENUE) , REVENUE AND FOREST DEPT. AND AN — Bombay High Court (2020-03-11)
- RELIABLE SIZING WORKS AND ORS v. STATE OF MAHARASHTRA THROUGH PRIN. SECRETARY , MINISTRY OF ENVIRONMENT AND ORS — Bombay High Court (2020-03-11)
- DILIP JONATHAN KHABADE v. THE STATE OF MAHARASHTRA THRU THE ADDL. CHIEF SECRETARY (REVENUE) , REVENUE AND FOREST DEPT. AND AN — Bombay High Court (2020-03-11)