N. PAUL VASANTHAKUMAR, . P. DEVADASS
533 recorded High Court judgment(s) · 2012–2014
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| Madras High Court | 533 |
Disposal nature
| DISPOSED OF | 202 |
| DISMISSED | 150 |
| ALLOWED | 77 |
| WITHDRAWN DISMISSED | 32 |
| DISMISSED AS WITHDRAWAL | 23 |
| CLOSED | 23 |
| DISMISSED AS INFRUCTUOUS | 22 |
| PARTLY ALLOWED | 3 |
Recent judgments
- THE STATE INDUSTRIES PROMOTION v. M/S SINGAPORE REALITY PVT LTD — Madras High Court (2014-03-14)
- UNION OF INDIA, v. THE REGISTRAR — Madras High Court (2014-02-27)
- TAMIL NADU HORTICULTURE v. THE AGRICULTURE PRODUCTION — Madras High Court (2014-02-27)
- R.THIAGARAJAN v. STATE OF TAMILNADU — Madras High Court (2014-02-27)
- E.SUNDARESAN (DECEASED) v. TAMIL NADU WAKF BOARD — Madras High Court (2014-02-26)
- C.MANOGARAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2014-02-26)
- NATIONAL HIGHWAYS AUTHORITY v. GOVERNMENT OF TAMILNADU — Madras High Court (2014-02-20)
- AIR INDIA v. M/S KODY TECK LTD — Madras High Court (2014-02-19)
- M/S. GLINTS GLOBAL PTE LTD v. EISA TRADING INC — Madras High Court (2014-02-18)
- MR.B.G.CHANDRASEKAR @ SELVA v. MR.V.GOPAL — Madras High Court (2014-02-18)
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