N. PAUL VASANTHAKUMAR
1,345 recorded High Court judgment(s) · 2005–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1345 |
Disposal nature
| CLOSED | 548 |
| DISPOSED OF | 385 |
| DISMISSED | 184 |
| ALLOWED | 145 |
| WITHDRAWN DISMISSED | 21 |
| DISMISSED AS WITHDRAWAL | 17 |
| ORDERED | 16 |
| PARTLY ALLOWED | 11 |
Recent judgments
- mamandur m.k. viswanathan v. ADMINISTRATOR GENERAL AND — Madras High Court (2015-01-23)
- M.SURALI v. SABITHA — Madras High Court (2015-01-09)
- R.SUNDARAVALLI v. SABITHA — Madras High Court (2015-01-09)
- K.JAYASANKAR v. DR.R.KANNAN IAS — Madras High Court (2015-01-09)
- B.N.JOGHEE v. SABITHA — Madras High Court (2015-01-09)
- D.FRANCIS XAVIER v. SABITHA — Madras High Court (2015-01-09)
- D.SELVARAJ v. SABITHA — Madras High Court (2015-01-09)
- M.JAYASEELAN v. MRS. SABITHA — Madras High Court (2015-01-09)
- P.R.KUNAKARATHNAM v. SABITHA — Madras High Court (2015-01-09)
- M.PANDURANGAN v. D.SABITHA IAS — Madras High Court (2015-01-09)
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