LexN. PATEL, S.C. DHARMADHIKARI
103 recorded High Court judgment(s) · 2007–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 103 |
Disposal nature
| DISPOSED OFF | 84 |
| WITHDRAWN | 7 |
| Rejected | 4 |
| Disposed Off | 4 |
| DISMISSED | 2 |
| Dismissed | 1 |
| CONSENT TERM | 1 |
Recent judgments
- SANTOSH DATTARAM KHOPKAR v. THE DIRECTOR OF CENSUS OPERATION AND ORS. — Bombay High Court (2010-06-25)
- SANTOSH DATTARAM KHOPKAR v. THE DIRECTOR OF CENSUS OPERATION AND ORS. — Bombay High Court (2010-06-25)
- PRADEEP INDULKAR v. THE MUNICIPAL CORPORATION OF CITY OF THANE AND ORS. — Bombay High Court (2010-06-24)
- SHRI. VASANT NAMDEV BICHUKLE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-06-17)
- SHRI. VASANT NAMDEV BICHUKLE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-06-17)
- KOLI YUVA SHAKTI SANSTHA AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-06-17)
- RAJESH R. PANDEY v. STATE OF MAHARASHTRA AND 4 ORS. — Bombay High Court (2010-04-29)
- GIRISH HEMANT DHARMADHIKARI and 1 ORS v. HOUSING DEVELOPMENT FINANCE CORPORATION and 3 ORS — Bombay High Court (2010-04-29)
- GOLDIE PURSHOTTAM SUD v. THE CHIEF SECRETARY FOR THE UNION OF INDIA AND 7 ORS. — Bombay High Court (2010-04-29)
- KUNICKAA SADANAND LALL v. STATE OF MAHARASHTRA AND 7 ORS. — Bombay High Court (2010-04-29)