LexN.PANDYA, . S.D.PANDIT
46 recorded High Court judgment(s) · 1996–1997
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 46 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 23 |
| 42-RULE DISCHARGED @ FH | 12 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 4 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 46-ANY OTHER MODE @ FH | 1 |
| 40-WITHDRAWN @ FH | 1 |
| 43-DISMISSED FOR DEFAULT @ FH | 1 |
| 28-REJECTED @ ADM.STAGE | 1 |
Recent judgments
- DIPAKKUMAR KANTILAL THAKKAR v. STATE OF GUJARAT — Gujarat High Court (1997-05-09)
- JETHA PALA v. STATE OF GUJARAT — Gujarat High Court (1997-05-07)
- BHANGDABHAI SOMABHAI v. STATE OF GUJARAT — Gujarat High Court (1997-05-02)
- LAXMANBHAI U VANKAR v. STATE OF GUJARAT — Gujarat High Court (1997-05-02)
- GPSC v. JITENDRASINH J SOLANKI — Gujarat High Court (1997-04-30)
- VALLABH BHANJI v. STATE OF GUJ — Gujarat High Court (1997-04-22)
- PATEL VALLABH KANJI v. STATE OF GUJARAT — Gujarat High Court (1997-04-21)
- NATVARLAL AMBALAL MOCHI v. STATE OF GUJARAT — Gujarat High Court (1997-04-21)
- RAVIGIRI KAMALGIRI BAWAJI v. STATE OF GUJARAT — Gujarat High Court (1997-04-21)
- KOLI RAMA HAMIR v. STATE OF GUJARAT — Gujarat High Court (1997-04-21)