LexN.PANDYA, . H.L.GOKHALE
72 recorded High Court judgment(s) · 1996–1997
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 72 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 48 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 18 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 46-ANY OTHER MODE @ FH | 2 |
| 42-RULE DISCHARGED @ FH | 1 |
Recent judgments
- AMULAKH KHUSHALDAS v. STATE OF GUJARAT — Gujarat High Court (1997-02-28)
- BAJIRAO ADHAR KOLI v. STATE OF GUJARAT — Gujarat High Court (1997-02-28)
- RAJNIKANT RAMASHANKER TRIVEDI v. STATE OF GUJ — Gujarat High Court (1997-02-27)
- LALU DHANJI KHRADI v. STATE OF GUJARAT — Gujarat High Court (1997-02-27)
- CHHATRABHAI CHAMANBHAI v. STATE OF GUJARAT — Gujarat High Court (1997-02-27)
- DOSTMOHMAD JUSAB KACCHI v. STATE OF GUJARAT — Gujarat High Court (1997-02-25)
- GOKULBHAI CHHAGANBHAI v. STATE OF GUJARAT — Gujarat High Court (1997-02-17)
- STATE OF GUJARAT v. KALABHAI SONABHAI PARMAR — Gujarat High Court (1997-02-17)
- ALLANA JUSAB v. SUPDT.OF CUSTOMS BHUJ & 1 — Gujarat High Court (1997-02-14)
- MOHANJI KHANGAJI MALI v. STATE OF GUJARAT — Gujarat High Court (1997-02-13)